About the Firm
Narendra Verma & Associates delivers exceptional legal services across corporate, criminal, and civil domains. We combine deep expertise with a client-first philosophy to achieve results that matter.
About the Internship
Gain hands-on experience across corporate, criminal, and civil practice areas with a litigation-focused law firm. Selected interns will work closely with advocates and associates, gaining practical exposure to court work, drafting, research, and client handling.
Eligibility
- Students of 5-year integrated Law program
- Students of 3-year LL.B. program
Key Responsibilities
- Conduct legal research on statutes, case laws, rules, and judgments.
- Draft basic legal documents such as notices, affidavits, agreements, petitions, written statements, and legal opinions.
- Assist in preparing case files, briefs, and summaries for court matters.
- Attend court hearings, client meetings, and conferences with seniors.
- Review documents and check legal compliance.
- Help in due diligence work for property, company, banking, or corporate matters.
- Assist with drafting contracts, lease deeds, partnership deeds, and other agreements.
- Daily Reporting: Prepare and submit daily activity and progress reports while maintaining proper documentation and records.
- Teamwork and Coordination: Work closely with internal teams for smooth execution of tasks and ensure timely completion of assignments.
How to Apply?
Interested candidates may apply with their updated Resume at: nvassociatesup@gmail.com
Selection Process
- Selection will be on a rolling basis.
- Early applications are encouraged.
Mode
Office/Online.
Contact
WhatsApp: +91 9452152151
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